AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

The Warehousing Corporations (Supplementary) Act, 1965

[Act No. 20 of 1965]

[22nd September, 1965.]

Contents
Title The Warehousing Corporations (Supplementary) Act, 1965
Sections Particulars
1. Short title, application and commencement
2. Application of the Act with respect to notified commodities


Bare Acts Back




  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement