The Warehousing (Development and Regulation) Act, 2007
48. Delegation of
powers. -
The Authority may, by
general or special order in writing, delegate to the Chairperson or any other
member or officer of the Authority subject to such conditions, if any, as may
be specified in the order, such of its powers and functions (excluding the
power to make regulations under section 51) under this Act as it may deem
necessary.