The Warehousing (Development and Regulation) Act, 2007
Chapter I Preliminary
1. Short title,
extent and commencement. -
1. This
Act may be called the Warehousing (Development and Regulation) Act, 2007.
2. It
extends to the whole of India except the State of Jammu and Kashmir.
3. It
shall come into force on such date as the Central Government may, by
notification in the Official Gazette, appoint.