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8. State Government to bear cost of survey.- The total cost of making a survey including the cost of publication of the list or lists of auqaf under this Chapter shall be borne by the State Government.] 1. Subs. by Act 27 of 2013, s. 4, for "wakfs" (w.e.f. 1-11-2013). 2. Subs. by s. 9, ibid., for "any question" (w.e.f. 1-11-2013). 3. Subs. by s. 4, ibid., for "wakf" (w.e.f. 1-11-2013). 4. Subs. by s. 9, ibid., for "or any person interested" (w.e.f. 1-11-2013). 5. Ins. by s. 9, ibid. (w.e.f. 1-11-2013). 6. Subs. by s. 10, ibid., for section 8 (w.e.f. 1-11-2013).    |
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