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70. Inquiry relating to administration of 1[waqf].- Any person interested in a 1[waqf] may make an application to the Board supported by an affidavit to institute an inquiry relating to the administration of the 1[waqf] and if the Board is satisfied that there are reasonable grounds for believing that the affairs of the 1[waqf] are being mismanaged, it shall take such action thereon as it thinks fit.    |
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