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15. [The Arthasachiva (Treasurer).]-Omitted by the Visva-Bharati (Amendment) Act, 1984 (31 of 1984), s. 10 (w.e.f. 8-8-1984). 1. Subs. by Act 31 of 1984, s. 8, for sub-sections (1) and (2) (w.e.f. 8-8-1984). 2. Ins. by Act 60 of 1961, s. 8 (w.e.f. 19-12-1961). 3. Subs. by Act 31 of 1984, s. 9, for section 14 (w.e.f. 8-8-1984).    |
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