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The Visva-Bharati (Amendment) Act, 1984
[Act No. 31 of 1984]
[21st May, 1984.]
Contents
Sections
Particulars
Title
The Visva-Bharati (Amendment) Act, 1984
1.
Short title and commencement
2.
[Repealed.]
3.
[Repealed.]
4.
[Repealed.]
5.
[Repealed.]
6.
[Repealed.]
7.
[Repealed.]
8.
[Repealed.]
9.
[Repealed.]
10.
[Repealed.]
11.
[Repealed.]
12.
[Repealed.]
13.
[Repealed.]
14.
[Repealed.]
15.
[Repealed.]
16.
[Repealed.]
17.
[Repealed.]
18.
[Repealed.]
19.
[Repealed.]
22.
[Repealed.]
24.
[Repealed.]
25.
[Repealed.]
26.
[Repealed.]
27.
[Repealed.]
28.
Transitional provisions
29.
Saving
30.
Powers of Paridarsaka (Visitor) to make appointment in certain cases
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