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The Seventh Schedule

(See Section 47)

List of Funds

1. Depreciation Reserve Fund--Irrigation.

2. Depreciation Reserve Fund--Government Press.

3. Depreciation Reserve Fund--Precision Instrument Factory.

4. Rural Development Fund.

5. Famine Relief Fund.

6. Sugar Research and Labour Housing Management Fund.

7. Zamindari Abolition Fund.

8. U. P. Road Fund.

9. Hospital Fund.

10. Teachers Gratuity Fund.

11. State Bridge Fund.

12. General Insurance Fund.

13. Nazul Fund.

14. State Co-operative Development Fund.

15. Agriculture Credit Relief and Security Fund.

16. Farmer Relief Fund.

17. Depreciation Reserve Fund-Power.

18. Contingency Reserve Fund-Power.

19. Sugar Factory Rehabilitation, Modernisation and Establishment Fund.

20. Cane Research and Development Fund.

21. Consolidated Reduction on Debt Fund for State Development Loan and Zamindari Abolition and Compensation Bond.

22. Police House Building Fund.

23. Fourth Class House Building Fund.

24. Government Servant Housing Fund.

25. Balanced Area Development Fund.

26. U.P. Youth Welfare Fund.

27. U.P. Student Welfare Fund.

28. Language Fund.

29. Police Welfare Fund.

30. Acharya Narendra Deo Fund.

31. Calamity Relief Fund.

32. Purvanchal Development Fund.

33. Bundelkhand Development Fund.

34. Loan Assistance Fund for payment of Cane Prices.

35. Relief for Productivity Research and Modernisation of Sick Industrial Units.

36. Secretariat Fund.

37. Vidhayak Nidhi.









  

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