AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
  
    

The Fourth Schedule

(See Section 20)

List of members of the Legislative Council of Uttar Pradesh who shall cease to be such members on the appointed day and deemed to be the members of the Provisional Legislative Assembly:-

1. Shri Nitya Nand Swami.

2. Dr. (Smt.) Indira Hridayesh.

3. Shri Narayan Singh Rana.

4. Shri Tirath Singh Rawat.

1[5. Shri Prakash Pant].

2* * * * *

7. Smt. Nirupama Gaur.

1[8. Shri Bhagat Singh Koshyari].

1[9. Shri Islam Singh].









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement