The Un-organised Workers' Social Security Act, 2008.
Chapter I Preliminary
1. Short title,
extent and commencement. -
1.
This
Act may be called the Unorganised Workers' Social Security Act, 2008.
2.
It
extends to the whole of India.
3.
It
shall come into force on such date as the Central Government may, by notification
in the Official Gazette, appoint.