 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
The University of Hyderabad Act, 1974 10. Officers of the University.- The following shall be the officers of the University:- (1) The Chancellor; (2) The Vice-Chancellor; (3) The Pro-Vice-Chancellor or, if more than one are appointed, the Pro-Vice-Chancellors; (4) The Deans of Schools; (5) The Registrar; (6) The Finance Officer; and (7) Such other officers as may be declared by the Statutes to be officers of the University.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back