11. The Academic Council.-
(1) The Academic Council shall consist of the following members, namely:-
(a) the Vice-Chancellor;
(b) the Pro-Vice-Chancellor, if any;
(c) the Deans of the Faculties;
(d) the Dean of Research and Development;
(e) the Dean of Students Welfare;
(f) the Dean of College Development;
(g) the Librarian;
(h) such Heads of Departments, Directors of University Institutes and Heads of Centres not comprised in any University Institute, as are not members under sub-clauses (b) to (f): Provided that where a subject assigned to any Faculty is not placed under any Department, the Chairman of the Board of Studies of the subject shall be a member of the Academic Council in case he is not already a member under sub-clauses (b) to (g);
(i) one Professor, one Reader and one Lecturer from each Faculty, selected by rotation in the order of seniority of Professors, Readers or Lecturers, as the case may be, of the concerned Faculty;
(j) the Directors of Constituent Institutes;
(k) one Professor (not being Director) of each Constituent Institute, selected by rotation in the order of seniority;
(l) two Principals of Constituent Colleges, selected by rotation in the order of length of substantive service as Principal;
(m) two members of the academic staff (not being Principals) of Constituent Colleges from each group of subjects assigned to a Faculty of the University, selected by rotation in the order of seniority as such members of the academic staff of the concerned group of subjects; and
(n) five persons, not being persons of academic excellence in the service of the University or a college or an institution admitted to the privileges of the University, to be co-opted by the Academic Council.
(2) The term of office of members (other than ex officio members) of the Academic Council shall be three years.
(3) Twenty-five members of the Academic Council shall form a quorum for a meeting of the Academic Council.