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University Grants Commission Act 1956

7. Meetings of the Commission.

The Commission shall meet at such times and places and shall observe such rules of procedure in regard to the transaction of business at its meetings as may be provided by regulations made under this Act. ---------------------------------------------------------------------- 1. Subs. by Act 33 of 1972, s. 4, for sub-sections (3) and (4) (w.e.f. 17-6-1972). 107









  

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