University Grants Commission Act 1956
24.
Penalties.
Whoever
contravenes the provisions of section 22 or section 23 shall be punishable with
fine which may extend to one thousand rupees, and if the person contravening is
an association or other 112-A body of individuals, every member of such
association or other body who knowingly or wilfully authorizes or permits the
contravention shall be punishable with fine which may extend to one thousand
rupees.