The Union Territory Goods and Services Tax (Amendment) Act, 2018

[Act No. 33 of 2018]

[29th August, 2018.]

Contents:
Title	The Union Territory Goods and Services Tax (Amendment) Act, 2018
Sections:	Particulars:
1.	Short title and commencement
2.	Amendment of section 7
3.	Amendment of section 9
4.	Insertion of new sections 9A and 9B