The Union Territories (Direct Election to the House of the People) Act, 1965

[Act No. 49 of 1965]

[22nd December, 1965.]

Contents
Title	The Union Territories (Direct Election to the House of the People) Act, 1965
Sections	Particulars
1.	Short title
2.	Definitions
3.	Direct election to fill the seats in the House of the People allotted to certain Union territories
4.	[Repealed.]
5.	[Repealed.]
6.	Provision as to sitting member