Union Duties of Excise (Distribution) Act, 1979 | Bare Acts | Law Library

Follow @SCJudgments

The Union Duties of Excise (Distribution) Act, 1979

[Act No. 24 of 1979]

[20th May, 1979.]

Contents
Title	The Union Duties of Excise (Distribution) Act, 1979
Sections	Particulars
1	Short title and commencement.
2	Definition
3	Payment to States of sums equivalent to a part of the net proceeds of Union duties of excise and distribution of sums among them.
4	Payment to be charged on the Consolidated Fund of India.
5	Power to make rules.
6	Repeal.

Back

Index

Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement