The Tripura University Act, 2006
1. Short title and commencement.-
(1) This Act may be called the Tripura University Act, 2006.
(2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.
1. 2nd July, 2007, vide notification No. S.O. 1054(E), dated 29th June, 2007, see Gazette of India, Extraordinary, Part II, sec. 3(ii).