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25. Repeal and savings. (1) The Ear Drums and Ear Bones (Authority for Use for Therapeutic Purposes) Act, 1982 (28 of 1982) and the Eyes (Authority for Use for Therapeutic Purposes) Act, 1982 (29 of 1982) are hereby repealed. (2) The repeal shall, however, not affect the previous operation of the Acts so repealed or anything duly done or suffered thereunder. 1. Subs. by Act 16 of 2011, s. 20, for "hospital" (w.e.f. 10-1-2014). (vi) to undertake such other measures as may be prescribed.    |
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