Transfer of Property Act, 1882
4. Enactments relating to contracts to be taken as part of
Contract Act and supplemental to the Registration Act
The Chapters and sections of this Act which relate to contracts
shall be taken as part of the Indian Contract Act, 1872 (9 of 1872).
1 [And section 54, paragraphs 2 and 3, sections 59, 107 and
123 shall be read as supplemental to the Indian Registration Act, 2[1908
(16 of 1908)].]