Trade Union Act, 1926
SCHEDULE III : Statement of Liabilities and Assets on The_________ Day of 19
(This need not be filled in if the union came into
existence less than one year before the date of application for registration.)
| Liabilities |
Rs. P. |
Assets |
Rs. P. |
Amount of general fund
Amount of political fund
Loans _________ from
Other liabilities (to be specified) |
|
Cash –
In hands of Treasurer
In hands of Secretary
In hands of
In the Bank
In the Bank
Securities as per list below
Unpaid subscription due
Loans to Immovable property
Goods and furniture
Others assets (to be specified) |
|
| Total Liabilities |
|
Total Assets |
|
LIST OF SECURITIES
| Particulars |
Nominal |
Market value |
In hands of |
| Signed 1. |
|
4. |
|
| 2. |
|
5. |
|
| 3. |
|
6. |
|
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