Trade Union Act, 1926

FORM D : Annual Return Prescribed Under Section 28 of the Indian Trade Unions Act, 1926, for the Year Ending on 31st March, 19_____

Name of Union.

Registered Head Office

Number of certificate of registration.

Return to be made by federations of trade unions	Number of unions affiliated at the beginning of year
	Number of unions joining during the year.
This return need not be made by federations of trade unions.	Number of unions disaffiliated at the end of year.
	Number of members on books at the beginning of year.
	Number of members admitted during the year (add) together.
	Number of members who left during the year (deduct).
	Total number of members on books at the end of the year.
	Males
	Females
	Number of members contributing to political fund.

A copy of the rules of the trade union, corrected up to the date of dispatch of this return, is appended.

Dated the _________ day of ______ 19______ Secretary

STATEMENT OF LIABILITIES AND ASSETS ON THE _______ DAY ________ OF _______ 19___

Liabilities	Rs. P.	Assets	Rs. P.
Amount of general fund Amount of political fund Loans from Debts due to Other liabilities (to be specified)		Cash- In hands of Treasurer In hands of Secretary In hands of – In the Bank In the Bank Securities as per list below Unpaid subscriptions due Loans to Immovable property Goods and furniture Others assets (to be specified)
Total Liabilities		Total Assets

LIST OF SECURITIES

Particulars	Nominal value	Market – value at date on which accounts have been made up	In hands of

Treasurer

GENERAL FUND ACCOUNT

Income	Rs. P.	Expenditure	Rs. P.
Balance at beginning of year Contributions from members as per members Donations Sale of periodicals, rules, etc.		Salaries, allowances and expenses of officers Salaries, allowances and expenses of establishment Auditor’s fee Legal expenses
Interest on investmentsmIncome from miscellaneous sources (to be specified)		Expenses in conducting trade disputes Compensation paid to members for loss arising out of trade disputes
	Funeral, old age, sickness, unemployment benefits, etc. Educational, social and religious benefits Cost of publishing periodical Rents, rates and taxes Stationary, printing and postage Expenses incurred under section 15(j) of the Indian Trade Unions Act,1926 (to be specified) Other expenses (to be specified) Balance at the end of year
Total		Total

POLITICAL FUND ACCOUNT

	Rs. P.		Rs. P.
Balance at beginning of year		Payments made on objects specified in section 16(2) of the Indian Trade Unions Act, 1926 (to be specified)
Contribution from members as per member		Expenses of managements (to be specified)
		Balance at the end of year
Total		Total

Treasurer

AUDITOR’S DECLARATION

The undersigned, having had access to all the books and accounts to the trade union and having examined the foregoing statements and verified the same as found to be correct, duly vouched and in accordance with the law, subject to the remarks, if any, appended hereto.

Auditor

The following changes of officers have been made during the year-

OFFICERS RELINQUISHING OFFICE

Name	Office	Date of relinquishing

OFFICERS APPOINTED

Name	Age	Office	Address	Occupation	Date of appointment

Secretary

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