AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Trade Marks Act, 1999

147. Indexes.-

There shall be kept under the direction and supervision of the Registrar. -

(a) an index of registered trade mark

(b) an index of trade marks in respect of which application for registration are pending.

(c) an index of the names of the proprietors of registered trade marks, and

(d) an index of the names of registered users.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement