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The Tokyo Convention Act, 1975
[Act No. 20 of 1975]
[8th May, 1985.]
Contents:
Title
The Tokyo Convention Act, 1975
Sections:
Particulars:
Chapter I
Preliminary Sections
1.
Short title and commencement
Chapter II
Definitions
2.
Definitions
Chapter III
Offences
3.
Application of criminal law to aircraft
4.
Provisions as to Extradition Act
5.
Powers of commander of aircraft
6.
Jurisdiction
7.
Provisions as to evidence in connection with aircraft
8.
Provisions as to documentary evidence
Chapter IV
Miscellaneous
9.
Power to apply the provisions of Act with modifications to certain aircraft
10.
Contracting parties to Convention
11.
Power to treat certain aircraft to be registered in Convention country
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