1. Short title, extent and commencement.
(1) This Act may be called the Tokyo Convention Act, 1975.
(2) It extends to the whole of India.
(3) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.
1. 1st January, 1976, vide notification No. S.O. 5426, dated 17th December, 1975, see Gazette of India, Extraordinary, Part II, sec. 3(ii).