Maximum Rates of Terminal Tax | Terminal Tax on Railway Passengers Act, 1956 | Bare Acts | Law Library

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The Schedule

Maximum Rates of Terminal Tax

[See Section 2(A)]

1				2
Class of accommodation	Maximum rates of terminal tax
	(a)			(b)
	(In respect of every single ticket)			(In respect of every return ticket)
	Rs.	A.	P.	Rs.	A.	P.
Air-conditioned or first class	1	8	0	3	0	0
Second Class	1	0	0	2	0	0
Third Class	0	8	0	1	0	0

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