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The Taxation Laws (Second Amendment) Act, 2016
[Act No. 48 of 2016]
[15th December, 2016.]
Contents
Title
The Taxation Laws (Second Amendment) Act, 2016
Sections
Particulars
Chapter I
Preliminary
1.
Short title and commencement
Chapter II
Income-Tax
2.
Amendment of section 115BBE
3.
Amendment of section 271AAB
4.
Insertion of new section 271AAC
Chapter III
Finance Act
5.
Amendment of section 2
Chapter IXA
Taxation and Investment Regime for Pradhan Mantri Garib Kalyan Yojana, 2016
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