The Taxation Laws (Extension to Jammu and Kashmir) Act, 1972

[Act No. 25 of 1972]

[6th June, 1972.]

Contents
Sections	Particulars
Title	The Taxation Laws (Extension to Jammu and Kashmir) Act
1.	Short title and commencement
2.	Extension of certain taxation laws to Jammu and Kashmir and amendments thereto
3.	Constitution of references to Code of Criminal Procedure, 1898
4.	Power to remove difficulties
The Schedule	Repealing