The Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964

[Act No. 11 of 1964]

[12th May, 1964.]

Contents
Title	The Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964
Sections	Chaptericulars
1.	Short tit
2.	Definitions
3.	Continuation and validation of certain proceedings
4.	Power to amend the Schedule
5.	Act to have retrospective effect
6.	Power to remove difficulties
7.	Power to make rules
The Schedule	[See Section 2(C)]