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The Taxation Laws (Amendment) Act, 2016
[Act No. 47 of 2016]
[8th September, 2016.]
Contents
Title
The Taxation Laws (Amendment) Act, 2016
Sections
Particulars
Chapter I
Preliminary
1.
Short title and commencement
Chapter II
Direct Tax
Income-Tax
2.
Amendment of section 2
3.
Amendment of section 80JJAA
Chapter III
Indirect Tax
Customs tariff
4.
Amendment of First Schedule
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