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The Sugar Development Fund Act, 1982
[Act No. 4 of 1982]
[19th March, 1982.]
Contents
Sections
Particulars
Title
The Sugar Development Fund Act, 1982
1.
Short title, extent and commencement
2.
Definitions
3.
Sugar Development Fund
4.
Application of Fund
5.
Applications for loans or grants
6.
Committee
7.
Annual report of activities financed under the Act
8.
Power to call for reports and returns
9.
Power to make rules
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