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The Sugar-Cane Act, 1934 Act No. 15 of 19341 [1st May, 1934.] An Act to regulate the price of sugar-cane intended for use in sugar factories. WHEREAS it is expedient, for the purpose of assuring to sugar-cane growers a fair price for their produce, to regulate the price at which sugar-cane intended to be used in the manufacture of sugar may be purchased by or for factories; It is hereby enacted as follows:-    |
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