Name |
Territory |
1. Delhi.... |
The territory which immediately before the commencement of this Constitution was comprised in the Chief Commissioner's Province of Delhi. |
2. Himachal Pradesh.... |
The territories which immediately before the commencement of the Himachal Pradesh and Bilaspur (New State) Act, 1954, were comprised in the States of Himachal Pradesh and Bilaspur. |
3. Manipur.... |
The territory which immediately before the commencement of this Constitution was being administered as if it were a Chief Commissioner's Province under the name of Manipur. |
4. Tripura.... |
The territory which immediately before the commencement of this Constitution was being administered as if it were a Chief Commissioner's Province under the name of Tripura. |
5. The Laccadive Minicoy and Amindivi Islands. |
The territory specified in section 6 of the States Reorganisation Act, 1956." |