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Part VIII Legal and Miscellaneous Provision 39. [Amendment of Article 210, Article 239A, Article 240, Article 244, the Fifth Schedule and the Sixth Schedule to the Constitution].- Rep. by the Repealing and Amending Act, 2001 (30 of 2001), s. 2 and the First Schedule (w.e.f. 3-9-2001).    |
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