The State Emblem of India (Prohibition of Improper Use) Act, 2005

[Act No. 50 of 2005]

[20th December, 2005.]

Contents
Title	State Emblem of India (Prohibition of Improper Use) Act, 2005
Sections	Particulars
1.	Short title, extent, application and commencement
2.	Definitions
3.	Prohibition of improper use of emblem
4.	Prohibition of use of emblem for wrongful gain
5.	Prohibition of registration of certain companies, etc.
6.	General powers of Central Government to regulate use of emblem
7.	Penalty
8.	Previous sanction for prosecution
9.	Savings
10.	Act to have overriding effect
11.	Power to make rules
The Schedule	State Emblem of India