The Schedule
[See Sections 2 and 4]
1. The Bengal Military Police Act, 1892 (5 of 1892).
2. The Eastern Frontier Rifles (Bengal Battalion) Act, 1920 (Bengal Act No. 2 of 1920).
3. The Bombay State Reserve Police Force Act, 1951 (Bombay Act No. 38 of 1951).
4. The Central Provinces and Berar Special Armed Constabulary Act, 1942 (C.P. and Berar Act No. 7 of 1942).
5. The Madhya Bharat Special Armed Force Act, Samvat 2007 (Madhya Bharat Act No. 75 of 1950).
6. The Orissa Military Police Act, 1946 (Orissa Act No. 7 of 1946).
7. The Rajasthan Armed Constabulary Act, 1950 (Rajasthan Act No. 12 of 1950).
8. The United Provinces Provincial Armed Constabulary Act, 1948 (U.P. Act No. 40 of 1948).