Standards of Weights and Measures Act, 1976
85. Repeal and
savings. -
(1) The
Standards of Weights and Measures Act, 1956 (89 of 1956), is hereby repealed.
(2) Without prejudice
to the provisions contained in the General Clauses Act, 1897 (10 of 1897), with
respect to repeals, any notification, rule or order made under the Standards of
Weights and Measures Act, 1956 (89 of 1956), shall, if in force, at the
commencement of this Act, continue to be in force and have effect as if made
under the corresponding provisions of this Act.