Standards of Weights and Measures Act, 1976
78. Survey and
statistics. –
The Central Government
shall make, or cause to be made, such surveys and collect, or cause to be
collected, such statistics as it may consider necessary with a view to ascertaining
the extent to which any standard of weight, measure or numeration established
by or under this Act has been implemented in any area or in relation to any
class of undertakings, users or goods and it shall be the duty of every person
using weight or measure or making any numeration to render such assistance as
the person making such survey or collecting such statistics may require.