Standards of Weights and Measures Act, 1976
38. Weight or measure
to contain number of the approved model, etc.-
Every weight or
measure to which this Part applies and for which a model has been approved
shall bear thereon, in such manner as may be prescribed, the number of the
approved model and the number of the certificate by or under which such model
was approved:
Provided that where the Central
Government is of opinion that inclusion of any such particulars on any
weight or measure is not possible by reason of its size or nature, that
Government may exempt the inclusion of such particulars on such weight or
measure.