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The Spices Board Act, 1986 Act No. 10 of 1986 [20th March, 1986.] An Act to provide for the constitution of a Board for the development of export of spices and for the control of cardamom industry including the control of cultivation of cardamom and matters connected therewith. BE it enacted by Parliament in the Thirty-seventh Year of the Republic of India as follows:-    |
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