 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
The Special Protection Group Act, 1988 Act No. 34 of 1988 [2nd June, 1988.] An Act to provide for the constitution and regulation of an armed force of the Union for providing proximate security to the Prime Minister of India and the 1[former Prime Ministers of India and members of their immediate families] and for matters connected therewith. BE it enacted by Parliament in the Thirty-ninth Year of the Republic of India as follow:-    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back