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The Schedule

[See Section 2]

Year No. Short title
1947 6 The Bombay Public Security Measures Act, 1947
1948 62 The Central Provinces and Berar Public Safety Act, 1948.
1949 3 The West Bengal Special Courts Ordinance, 1949
1[1950 10 The West Bengal Special Courts Act, 1950]
2[1950 19 The Assam Special Courts Act, 1950.]
3[1949 21 The West Bengal Criminal Law Amendment (Special Courts) Act, 1949.]
4[1952 1 The Tribunals of Criminal Jurisdiction Ordinance, 952 (West Bengal Ordinance. (1 of 1952).]

1. Ins. by notification No. S.R.O. 12, dated 18th April, 1950, see Gazette of India, Part II, s. 3.

2. Ins. by notification No. S.R.O. 29, dated 29th April, 1950, see Gazette of India, Part II, s. 3.

3. Ins. by notification No. S.R.O. 117, dated 6th April, 1949, see Gazette of India, Part II, s. 3.

4. Ins. by notification No. S.R.O. 672, dated 15th April, 1952, see Gazette of India, Part II, s. 3.









  

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