1. Short title and extent.-
(1) This Act may be called the Special Criminal Courts (Jurisdiction) Act, 1950.
(2) It extends to the whole of India except 1[the territories which, immediately before the 1st November, 1956, were comprised in Part B States].
1. Subs. by the Adaptation of Laws (No. 3) Order, 1956, for "Part B States".
1. Subs. by the Adaptation of Laws (No. 3) Order, 1956, for "Part B States".