The Sikh Gurdwaras (Supplementary) Act, 1925

[Act No. 24 of 1925]

[Received the assent of the Governor-General on the 11th September, 1925.]

Contents
Title	Sikh Gurdwaras (Supplementary) Act, 1925
Sections	Particulars
1.	Short title and commence
2.	Validation of certain provisions of Punjab Act 8 of 1925
3.	Repealed