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The Sikh Gurdwaras (Supplementary) Act, 1925 [Act No. 24 of 1925] [Received the assent of the Governor-General on the 11th September, 1925.] An Act to supplement certain provisions of the Sikh Gurdwaras Act, 1925. WHEREAS it is expedient to supplement, by legislation in the Indian Legislature, certain provisions of the Sikh Gurdwaras Act, 1925, for the purposes hereinafter appearing; It is hereby enacted as follows:-    |
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