AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
  
    

The Sikh Gurdwaras (Supplementary) Act, 1925

63. Amendment of section 12, Punjab Act 8 of 1925.- Repealed by the Repealing Act, 1938 (1 of 1938), section 2 and Schedule.

6. The amendment to s. 12 of the Sikh Gurudwaras act, 1925, directed by this section were omitted by the Government of India (Adaptation of Indian Laws) Order, 1937 section later repealed by Central Act 1 of 1938, schedule.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement