 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Sick Industrial Companies (Special Provisions) Act, 1985 3. Pay of Secretary The Secretary shall receive pay as admissible to an Addl. Secretary to the Government of India or where an officer of the government is appointed on deputation to the appellate authority as Secretary, he shall receive the pay admissible to such officer while on deputation.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back