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The Shillong (Rifile Range and Umlong) Cantonments Assimilation of Laws Act, 1954

[Act No. 31 of 1954]

[28th May, 1954.]

Contents
Sections Particulars
Title The Shillong (Rifile Range and Umlong) Cantonments Assimilation of Laws Act
1. Short title and commencement
2. Definitions
3. Assimilation of laws
4. Removal of difficulties
The Schedule [See Section 2(C)]
Boundaries of the detached area
[MagneticVariation......55' west in 1931.]


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