Semiconductor Integrated Circuits Layout-Design Act, 2000
Chapter
IX Offences, Penalties and Procedure
56.
Penalty
for infringement of layout-design.
Any
person who contravenes knowingly and wilfully any of the provisions of section
18 shall be punishable with imprisonment for a term which may extend to three years,
or with fine which shall not be less than fifty-thousand rupees but which may
extend to ten lakhs rupees, or with both.