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SEBI (Employee Stock Option Scheme and Employee Stock Purchase Scheme) Guidelines, 1999
Contents
Sections
Particulars
1
Short title and commencement
2
Definitions
4
Eligibility to participate in ESOS
5
Compensation Committee
6
Shareholder approval
7
Variation of terms of ESOS
8
Pricing
9
Lock-in period and rights of the option-holder
10
Consequence of failure to exercise option
11
Non-transferability of option
12
Disclosure in the Directors Report
13
Accounting Policies
14
Certificate from Auditors
15
Options outstanding at Public Issue
16
Eligibility to participate in ESPS
17
Shareholder Approval
18
Pricing and Lock-in
19
Disclosure and accounting policies
20
Preferential Allotment
21
Part D of Clarification XIV of DIP Guidelines
22
Listing
23
Commencement of the Guidelines
Schedule I
Accounting Policies For Esos
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